Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 78 — Judicial notice.

The Coast Guard Act, 1978

A Coast Guard Court may take judicial notice of any matter within the general knowledge of the members as officers of the Coast Guard.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›