LexSection 5 — Amendment of section 15A of Act 43 of 1951.
The Andhra Pradesh Legislative Council Act, 2005
In section 15A of the Representation of the People Act, 1951, for the words and figures "under the Legislative Councils Act, 1957" (37of 1957), the words and figures "under the Andhra Pradesh Legislative Council Act, 2005" shall be substituted.Open in Lexace · Ask the AI about this section