Section 26 — Protection of action taken under the Act.
The Khuda Bakhsh Oriental Public Library Act, 1969
No suit, prosecution or other legal proceeding shall lie against the Board or any member, officer or employee of the Board for any thing which is in good faith done or intended to be done in pursuance of this Act or of any rule or regulation made thereunder.Open in Lexace · Ask the AI about this section
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