LexSection 11 — Authentication of orders and other instruments of Board.
The Khuda Bakhsh Oriental Public Library Act, 1969
All orders and decisions of the Board shall be authenticated by the signature of the Chairman or any other member authorised by the Board in this behalf, and all other instruments issued by the Board shall be authenticated by the signature of an officer of the Board authorised in like manner in this behalf.Open in Lexace · Ask the AI about this section