Section 1 — Short title and commencement.
The Khuda Bakhsh Oriental Public Library Act, 1969
(1) This Act may be called the Khuda Bakhsh Oriental Public Library Act, 1969. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section
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