Section 62 — Declaration of certain wild animals to be vermin.

1 [The Central Government] may, by notification, declare any wild animal 2 [specified in Schedule II] to be vermin for any area and for such period as may be specified therein and so long as such notification is in force, such wild animal shall be 3 [deemed not to be included in Schedule II for such area and for such period as specified in the notification].

Official Hindi (PDF) ↗

‹ Prev All sections Next ›