Section 38S — Annual report of Tiger Conservation Authority.
The Wild Life (Protection) Act, 1972
1 [38S. Annual report of Tiger Conservation Authority. -- The Tiger Conservation Authority shall prepare in such form and at such time, for each financial year, as may be prescribed, its annual report, giving a full account of its activities during the previous financial year and forward a copy thereof to the Central Government.]Open in Lexace · Ask the AI about this section
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