LexaceLexace Ask the AI ›

Section 19 — Collector to determine rights.

The Wild Life (Protection) Act, 1972
1 [When a notification has been issued under section 18,] the Collector shall inquire into, and determine, the existence, nature and extent of the rights of any person in or over the land comprised within the limits of the sanctuary.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›