Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 14 — Omitted..

The Wild Life (Protection) Act, 1972

[Appeals].—Omitted by, s. 12, ibid. (w.e.f. 2-10-1991).

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›