LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 48A — Power of Director-General appointed under Merchant Shipping Act, 2025 to issue directions.

The Marine Aids to Navigation Act, 2021.
1 [ 48A. Power of Director-General appointed under Merchant Shipping Act, 2025 to issue directions. ---The Director-General appointed under the Merchant Shipping Act, 2025 may issue such directions as may be necessary, to the Director General appointed under this Act for the purposes of implementation of this Act.]

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›