LexSection 42 — Evading payment of marine aids to navigation dues.
The Marine Aids to Navigation Act, 2021.
Every owner or master of a ship, who evades or attempts to evade the payment of marine aids to navigation dues, expenses or costs payable in respect of the ship under this Act, shall be liable for fine, which may extend up to five times the amount of the sum so payable.Open in Lexace · Ask the AI about this section