Section 34 — Fees.
The Marine Aids to Navigation Act, 2021.
The fees to be charged for providing assistance to ships for rendering special services to vessels shall be at such rates as may be prescribed.Open in Lexace · Ask the AI about this section
The fees to be charged for providing assistance to ships for rendering special services to vessels shall be at such rates as may be prescribed.Open in Lexace · Ask the AI about this section