LexSection 75 — Amendment of Act 2 of 1934.
The Assam Reorganisation (Meghalaya) Act, 1969
In section 21A of the Reserve Bank of India Act, 1934, in sub-section (1) , after the words "any State", the brackets and words "(including the autonomous State of Meghalaya)" shall be inserted.Open in Lexace · Ask the AI about this section