Section 1 — Short title, extent and commencement.
The Seeds Act, 1966
(1) This Act may be called the Seeds Act, 1966. (2) It extends to the whole of India. (3) It shall came into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act, and for different States or for different areas thereof.Open in Lexace · Ask the AI about this section