LexSection 35A — Omitted.
The General Insurance Business (Nationalisation) Act, 1972
[Deduction of income-tax not to be made on interest or dividend payable to the Corporation, etc.] Omitted by The Finance Act 2002 (20 of 2002), s. 158 (w.e.f. 1-6-2002).Open in Lexace · Ask the AI about this section