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Section 25 — Omitted.

The General Insurance Business (Nationalisation) Act, 1972

[Properties in India not to be insured with foreign insurers except with permission of Central Government.] Omitted by the Insurance Laws (Amendment) Act, 2015 (5 of 2015), s. 104 (w.e.f. 26-12-2014).

Official Hindi (PDF) ↗

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