LexSection 10B — Enhancement of equity capital of General Insurance companies.
The General Insurance Business (Nationalisation) Act, 1972
1 [10B. Enhancement of equity capital of General Insurance companies. -- The General Insurance Corporation and the insurance companies specified in section 10A may, raise their capital for increasing their business in rural and social sectors, to meet solvency margin and such other purposes, as the Central Government may empower in this behalf: 2 * * * * *]Open in Lexace · Ask the AI about this section