Section 26 — Entry to be made in the day time.
The Slum Areas (Improvement and Clearance) Act, 1956
No entry authorised by or under this Act shall be made except between the hours of sunrise and sunset.Open in Lexace · Ask the AI about this section
No entry authorised by or under this Act shall be made except between the hours of sunrise and sunset.Open in Lexace · Ask the AI about this section