Section 5D — Annual report.
The Dock Workers (Regulation of Employment) Act, 1948
1 [5D. Annual report.-- Every Board shall prepare, in such form and at such time in each financial year as may be specified by rules made under this Act, its annual report, giving full accounts of its activities during the previous financial year, and submit a copy thereof to the Government.]Open in Lexace · Ask the AI about this section
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