Section 25 — Appointments.

All appointments on the staff of any Institute, except that of the Director, shall be made in accordance with the procedure laid down in the Statutes, by-- (a) the Board, if the appointment is made on the academic staff in the post of Lecturer or above or if the appointment is made on the non-academic staff in any cadre the maximum of the pay-scale for which exceeds six hundred rupees per month; (b) by the Director, in any other case.

Official Hindi (PDF) ↗

‹ Prev All sections Next ›