Section 1 — Short title and commencement.
The Institutes of Technology Act, 1961
(1) This Act may be called the Institutes of Technology Act, 1961. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act.Open in Lexace · Ask the AI about this section