Section 1 — Short title, extent and commencement.
The Surrogacy (Regulation) Act, 2021
(1) This Act may be called the Surrogacy (Regulation) Act, 2021. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section
Lex