Lex
ace
Ask the AI
Constitution
Acts
Supreme Court
Judges
Immigration
Ask the AI ›
⚖️ Ask the AI about your situation:
🚗
Car Accident
💼
Work / Job
🏠
Housing / Eviction
👪
Family / Divorce
📋
Contract Dispute
💰
Money Owed
Acts
› The Police-Forces (Restriction of Rights) Act, 1966
The Police-Forces (Restriction of Rights) Act, 1966
6 sections.
Official Hindi (PDF) ↗
Open in Lexace · Ask the AI
Section 1 — Short title, extent and commencement.
Section 2 — Definitions.
Section 3 — Restrictions respecting right to form association, freedom of speech, etc.
Section 4 — Penalty.
Section 5 — Power to amend Schedule.
Section 6 — Power to make rules.
Lex