LexSection 34 — Punishment for contravention of provisions of Act or rules for which no specific punishment is provided.
The Assisted Reproductive Technology (Regulation) Act, 2021
Whoever contravenes any of the provisions of this Act or any rules made thereunder, for which no penalty has been provided in this Act shall be punishable as per sub-section (2) of section 33.Open in Lexace · Ask the AI about this section