Section 19 — Repealed.
The Delhi High Court Act, 1966
[ Amendment of certain laws. ]— Rep. by Repealing and Amending Act, 1974 (56 of 1974) s. 2 and the First Schedule (w.e.f. 20-12-1974).Open in Lexace · Ask the AI about this section
[ Amendment of certain laws. ]— Rep. by Repealing and Amending Act, 1974 (56 of 1974) s. 2 and the First Schedule (w.e.f. 20-12-1974).Open in Lexace · Ask the AI about this section