Section 27C — Provisions of this Act to apply to societies incorporated into All-India Institutes of Medical Science under section 27A.
The All-India Institute of Medical Science Act, 1956
1 [27C. Provisions of this Act to apply to societies incorporated into All-India Institutes of Medical Science under section 27A. -- All provisions of this Act shall, mutatis mutandis, apply to the societies, referred to in column (2) of the Table given under section 27A, incorporated into All-India Institutes of Medical Sciences referred to in column (3) of the said Table.]Open in Lexace · Ask the AI about this section