LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 27A — Incorporation of Institute registered as society under the Societies Registration Act, 1860.

The All-India Institute of Medical Science Act, 1956
1 [27A. Incorporation of Institute registered as society under the Societies Registration Act, 1860. --Each of the Institute, registered as society under the Societies Registration Act, 1860 (21 of 1860) and mentioned in column (2) of the Table below shall be a body corporate having perpetual succession and common seal and shall by its name mentioned in column (3) of that Table, sue and be sued: TABLE LIST OF SOCIETIES INCORPORATED AS ALL-INDIA INSTITUTES OF MEDICAL SCIENCES Serial Number Society Corresponding Institute and place of its location (1) (2) (3) 1. All-India Institute of Medical Sciences, Bhopal All-India Institute of Medical Sciences, Bhopal (Madhya Pradesh). 2. All-India Institute of Medical Sciences, Bhubaneswar All-India institute of Medical Sciences, Bhubaneswar (Odisha). 3. All-India Institute of Medical Sciences, Jodhpur All-India Institute of Medical Sciences, Jodhpur (Rajasthan). 4. All-India Institute of Medical Sciences, Patna All-India Institute of Medical Sciences, Patna (Bihar). 5. All-India Institute of Medical Sciences, Raipur All-India Institute of Medical Sciences, Raipur (Chhattisgarh). 6. All-India Institute of Medical Sciences, Rishikesh All-India Institute.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›