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Section 13 — Objects of the Institute.

The All-India Institute of Medical Science Act, 1956
The objects of 1 [every Institute] shall be-- (a) to develop patterns of teaching in under-graduate and post-graduate medical education in all its branches so as to demonstrate a high standard of medical education to all medical colleges and other allied institutions in India; (b) to bring together in one place educational facilities of the highest order for the training of personnel in all important branches of health activity; and (c) to attain self-sufficiency in post-graduate medical education.
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