LexSection 14 — Filling of casual vacancy.
The National Institutes of Food Technology, Entrepreneurship and Management Act, 2021.
When a vacancy occurs in the office of the Chairperson or Member whether by reason of removal, resignation, death or otherwise, such vacancy shall be filled within a period of six months from the date of such vacancy in accordance with the provisions of section 11.Open in Lexace · Ask the AI about this section