Section 30 — Application of other laws not barred.
The Antiquities and Art Treasures Act, 1972
The provisions of this Act shall be in addition to, and not in derogation of, the provisions of the Ancient Monuments Preservation Act, 1904 (7 of 1904) or the Ancient Monuments and Archaeological Sites and Remains Act, 1958 (24 of 1958), or any other law for the time being in force.Open in Lexace · Ask the AI about this section
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