Section 26 — Amendment of Act 55 of 2007.
The Tribunals Reforms Act, 2021
In section 9A of the Armed Force Tribunal Act, 2007, for the words and figures โPart XIV of Chapter VI of the Finance Act, 2017 (7 of 2017), shall be governed by the provisions of the section 184 of that Actโ, the words and figures โthe Tribunal Reforms Act, 2021, shall be governed by the provisions of Chapter II of the said Actโ shall be substituted.Open in Lexace · Ask the AI about this section
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