Section 18 — Appeal.
The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021
An appeal shall lie to the National Green Tribunal constituted under the National Green Tribunal Act, 2010 (19 of 2010) against any order, direction or action taken by or on behalf of the Commission constituted under section 3.Open in Lexace · Ask the AI about this section
Lex