LexSection 15 — Construction of references to laws not in force in Jammu and Kashmir.
The Railway Property (Unlawful Possession) Act, 1966
[ Construction of references to laws not in force in Jammu and Kashmir].--Omitted by the Jammu and Kashmir Reorganization (Adaptation of Central Laws) Order, 2020, vide notification No. S.O. 1123(E) dated (18-3-2020) and vide Union Territory of Ladakh Reorganisation (Adaptation of Central Laws) Order, 2020, notification No. S.O.3774(E), dated (23-10-2020) .Open in Lexace · Ask the AI about this section