LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 1 — Short title, extent and commencement.

The Railway Property (Unlawful Possession) Act, 1966
(1) This Act may be called the Railway Property (Unlawful Possession) Act, 1966. (2) It extends to the whole of India. (3) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›