LexSection 17 — Budget of Institute.
The Post-Graduate Institute of Medical Education and Research, Chandigarh, Act 1966
The Institute shall prepare in such form and at such time every year as may be prescribed by rules a budget in respect of the financial year next ensuing showing the estimated receipts and expenditure of the Institute and shall forward to the Central Government such number of copies thereof as may he prescribed by rules.Open in Lexace · Ask the AI about this section