LexSection 17A — Commission to receive gifts, grants, etc.
The Khadi and Village Industries Commission Act, 1956
1 [17A. Commission to receive gifts, grants, etc.-- The Commission may, for the purpose of development of Khadi, 2 [the development of village industries or the development of Khadi and village industries], receive gifts, grants, donations or benefactions from the Government or any other person.]Open in Lexace · Ask the AI about this section