LexSection 1 — Short title and commencement.
The Sikh Gurdwaras (Supplementary) Act, 1925.
(1) This Act may be called the Sikh Gurdwaras (Supplementary-) Act, 1925. (2) It shall come into force on the date 1 appointed by the 2 3 (State Government), under sub-section (3) of section 1 of the Sikh Gurdwaras Act, 1925.Open in Lexace · Ask the AI about this section