Section 64 — Act to have overriding effect.
The National Commission for Allied and Healthcare Professions Act, 2021
64. Act to have overriding effect. βThe provisions of this Act shall have overriding effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any law other than this Act.Open in Lexace · Ask the AI about this section
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