Section 64 — Payment of medical bonus.
The Code on Social Security, 2020
Every woman entitled to maternity benefit under this Chapter shall also be entitled to receive from her employer a medical bonus of three thousand five hundred rupees or such amount as may be notified by the Central Government, if no pre-natal confinement and post-natal care is provided for by the employer free of charge.Open in Lexace · Ask the AI about this section
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