LexSection 8 — Delegation of powers.
The National Bank for Financing Infrastructure and Development Act, 2021
The Board may, by general or special order, delegate to any director or committee constituted under this Act or to any officer or other employee of the Institution, subject to such conditions and limitations, if any, as may be specified in the order, such of its powers and functions under this Act as it may deem necessary.Open in Lexace · Ask the AI about this section