Section 41 — Bankers’ Books of Evidence Act, 1891 to apply in relation to the Institution.
The National Bank for Financing Infrastructure and Development Act, 2021
The Bankers' Books Evidence Act, 1891 (18 of 1891), shall apply in relation to the Institution as if it were a bank as defined in section 2 of that Act.Open in Lexace · Ask the AI about this section