LexSection 126 — Repealed.
The States Reorganisation Act, 1956
[Declaration of certain ancient monuments, etc., in Part C States to be of national importance].―Rep. by the Ancient Monuments and Archaeological Sites and Remains Act , 1958 (24 of 1958), s. 39 ( w.e.f. 15-10-1959).Open in Lexace · Ask the AI about this section