LexSection 58 — Bankers' Books Evidence Act, 1891, to apply in relation to National Bank.
The National Bank for Agriculture and Rural Development Act, 1981
The Bankers' Books Evidence Act, 1891 (18 of 1891), shall apply in relation to the National Bank as if it were a bank as defined in section 2 of that Act.Open in Lexace · Ask the AI about this section