LexSection 38A — Promotion of subsidiaries.
The National Bank for Agriculture and Rural Development Act, 1981
1 [ 38A. Promotion of subsidiaries. -- The National Bank may, in consultation with the Reserve Bank, promote, form or manage or associate itself in promotion, formation or management of companies, subsidiaries, affiliates, societies, trusts or such other association of persons, as it may deem fit, for the purpose of carrying out its functions under this Act.]Open in Lexace · Ask the AI about this section