LexSection 30A — Bills rediscounting.
The National Bank for Agriculture and Rural Development Act, 1981
[ 30A. Bills rediscounting. --The National Bank may rediscount bills of exchange and promissory notes made, drawn, accepted or endorsed by any company or body corporate concerned with agriculture and rural development presented by a scheduled bank, a State co-operative bank, State land development bank, regional rural bank or any other institution or class of institutions approved by the Board.]Open in Lexace · Ask the AI about this section