Section 26 — Purchase and sale of shares.
The National Bank for Agriculture and Rural Development Act, 1981
1 [ 26. Purchase and sale of shares. -- The National Bank may subscribe to, or purchase or sell stocks, shares, bonds or debentures of, or invest in the securities of, any institution or class of institutions concerned with agriculture and rural development which the Board may approve subject to such terms and conditions as it may deem fit.]Open in Lexace · Ask the AI about this section
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