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Section 12 — Obligations of apprentices.

The Apprentices Act, 1961
2 [(1)] 3 [Every trade apprentice] undergoing apprenticeship training training shall have the following obligations, namely:-- (a) to learn his trade conscientiously and diligently and endeavour to qualify himself as a skilled craftsman before the expiry of the period of training; (b) to attend practical and instructional classes regularly; (c) to carry out all lawful orders of his employer and superiors in the establishment; and (d) to carry out his obligations under the contract of apprenticeship. 4 [(2) Every graduate or technician apprentice 1 [technician (vocational) apprentice] undergoing apprenticeship training shall have the following obligations, namely:-- (a) to learn his subject field in engineering or technology 1 [or vocational course] conscientiously and diligently at his place of training; (b) to attend the practical and instructional classes regularly; (c) to carry out all lawful orders of his employer and superiors in the establishment; (d) to carry out his obligations under the contract of apprenticeship which shall include the maintenance of such records of his work as may be prescribed.]

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