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Section 1 — Short title, extent and commencement.

The Manipur (Village Authorities in Hill Areas) Act, 1956
(1) This Act may be called the Manipur (Village Authorities in Hill Areas) Act, 1956. (2) It extends to the whole of the hill areas of the Union territory of Manipur. (3) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.
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