LexSection 9 — Repealed.
The Carriage by Air Act, 1972
[Repeal.] Rep. by the Repealing and Amending Act, 1978 (38 of 1978), s. 2 and First Schedule (w.e.f. 26-11-1978).Open in Lexace · Ask the AI about this section
[Repeal.] Rep. by the Repealing and Amending Act, 1978 (38 of 1978), s. 2 and First Schedule (w.e.f. 26-11-1978).Open in Lexace · Ask the AI about this section