Section 1 — Short title, extent and commencement.
The Carriage by Air Act, 1972
(1) This Act may be called the Carriage by Air Act, 1972. (2) It extends to the whole of India. (3) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section
Lex